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[Cites 0, Cited by 0] [Section 23A(3)] [Section 23A] [Entire Act]

State of Goa - Subsection

Section 23A(3)(i) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968

(i)"armed forces" means an armed force of the Union constituted under an Act of Parliament and includes a member of the police force constituted under the Police Act as applicable to the State of Goa;