Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(3)] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(3)(b) in The Rajasthan Brewery Rules, 1972

(b)a statement of the circumstances to which the claim is due;