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[Cites 0, Cited by 9] [Entire Act]

State of Uttar Pradesh - Section

Section 46 in U.P. Urban Planning and Development Act, 1973

46. Authentication of orders and documents of Authority.

- All permissions, orders, decisions, notices and other documents of the Authority shall be authenticated by the signature of the Secretary to the Authority or any other officer authorised by the Authority in that behalf.