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State of Punjab - Section

Section 100 in Punjab Jail Manual, 1996

100. Duties as to lock-up, counting, labour, food and reporting unusual occurrences.

(1)It shall be the duty of the Deputy Superintendent to -
(a)be present every evening when the prisoners are locked up for the night and every morning when the prisoner are taken out of the sleeping wards, cells or other compartments.
(b)satisfy himself, both by night and morning, that all the prisoners are present and in safe custody.
(c)allot to each prisoner sentenced to undergo rigorous imprisonment a proper task and satisfy himself that every such prisoner, who is fit for labour, is daily put to proper labour and performs his allotted task and, for this purpose, to check the tasks allotted and visit the workshops frequently while the prisoners are engaged at work.
(d)be present at and superintend the daily weighing and serving out of rations and satisfy himself that the food-stuffs are properly cleaned and cooked.
(e)supervise the distribution of food and satisfy himself that each prisoner receives his proper quantities at the prescribed times, and to
(f)forthwith report every unusual occurrence of a serious nature, to the Superintendent.
(2)The Superintendent may by a written order take over such of the duties of the Deputy Superintendent as he may deem necessary for the efficient running of the jail.
(3)Every action taken under sub-rule (2) shall forthwith be reported by the Superintendent to the Inspector-General giving full justification therefor and the Inspector-General may confirm, modify or cancel such order.