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[Cites 0, Cited by 0] [Section 343V(2)] [Section 343V] [Entire Act]

State of Andhra Pradesh - Subsection

Section 343V(2)(a) in Andhra Pradesh Municipalities Act, 1965

(a)declare the poll at that polling station to be void, appoint a day, and fix the hours, for taking a fresh poll at that polling station and notify the day so appointed and the hours so diced n such manner as it may deem fit, or