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[Cites 0, Cited by 0] [Section 200(7)] [Section 200] [Entire Act]

Union of India - Subsection

Section 200(7)(c) in The Dedicated Freight Corridor Railway General Rules, 2018

(c)the Supervisor on arrival of the train at the station shall confirm to the station master in writing against the relevant entries in train signal register that the section has been cleared of the obstruction after completion of work and all the machine or machines have arrived; and