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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 5(2) in The Telecommunication Mobile Number Portability Per Port Transaction Charge and Dipping Charge Regulations, 2009

(2)Any subsequent change in the Dipping charge shall be reported to the Authority by the Mobile Number Portability Service provider within seven days of coming into effect of such change.