Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 26 in The Patents (Amendment) Act, 2002 26. Amendment of section 50.- In section 50 of the principal Act, in sub- section (2), for the words" make, use, exercise and sell the patented invention", the words and figures" the rights conferred by section 48'' shall be substituted.
