Delhi High Court - Orders
Max Hypermarket India Private Limited vs M/S Curo India Private Limited on 6 February, 2026
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 95/2016
MAX HYPERMARKET INDIA PRIVATE LIMITED .....Plaintiff
Through: Naman Dutt, Adv.
versus
M/S CURO INDIA PRIVATE LIMITED .....Defendant
Through:
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 06.02.2026 I.A. 3302/2026 Issue notice to the counsel for the non-applicant for 08.04.2026.
AVNEESH JHINGAN, J FEBRUARY 6, 2026 'ha' This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/02/2026 at 20:40:51