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Delhi High Court - Orders

Max Hypermarket India Private Limited vs M/S Curo India Private Limited on 6 February, 2026

                          $~29
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 95/2016
                                    MAX HYPERMARKET INDIA PRIVATE LIMITED                                                  .....Plaintiff
                                                                  Through:            Naman Dutt, Adv.

                                                                  versus

                                    M/S CURO INDIA PRIVATE LIMITED                                                  .....Defendant
                                                  Through:

                                    CORAM:
                                    HON'BLE MR. JUSTICE AVNEESH JHINGAN
                                                                  ORDER

% 06.02.2026 I.A. 3302/2026 Issue notice to the counsel for the non-applicant for 08.04.2026.

AVNEESH JHINGAN, J FEBRUARY 6, 2026 'ha' This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/02/2026 at 20:40:51