Supreme Court - Daily Orders
Swararaj Thackeray @ Raj Thackeray vs Hamid Raza Khan Etc. on 3 December, 2021
ITEM NO.19 REGISTRAR COURT. 1 THROUGH VIDEO CONFERENCE
SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. AVANI PAL SINGH
Miscellaneous Application No. 1354-1360/2021 in T.P.(Crl.) No. 2-
8/2009
SWARARAJ THACKERAY @ RAJ THACKERAY Petitioner(s)
VERSUS
HAMID RAZA KHAN ETC. Respondent(s)
Date : 03-12-2021 These petitions were called on for hearing today.
For Petitioner(s)
Mr. Samten Doma, Adv.
Ms. Ranjeeta Rohatgi, AOR
For Respondent(s)
Mr. Gopal Singh, AOR
Mr. Parmanand Pandey, AOR
Mr. Ambhoj Kumar Sinha, AOR
Mr. Anil K. Jha, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Ld. counsel for the petitioner prays for and is granted four weeks’ time for filing affidavit of dasti service in respect of the notice issued upon Akhouri Anjani Kumar in M.A.No.1354-1360/2021 in T.P.(Crl.) No.2-8/2009.
List on 28.1.2022.
Signature Not Verified Digitally signed by Indu Marwah Date: 2021.12.06 17:00:57 ISTReason: AVANI PAL SINGH
Registrar