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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(4) in The Merchant Shipping (Fire Appliances) Rules, 1969

(4)If more fire pumps operated by power than are required by these rules are provided in any ship the Central Government may permit the capacity of any such additional fire pumps to be less than 80 per cent.