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State of Haryana - Section

Section 19 in Haryana Council of Homoeopathic System of Medicine Staff Regulations, 1996

19. Travelling allowance and dearness allowance.

[Section 54]. - For journeys undertaken by the employees of Council in the public interest within or outside the State of Haryana with the permission of the Registrar or the Chairman they will be paid Travelling allowance and Dearness allowance in accordance with the Punjab Civil Service Rules, Volume III (Travelling Allowance Rules) as may be applicable to the Government employees of the same status.