Bombay High Court
Cma - Cgm Agencies (India) Pvt. Ltd. ... vs The Union Of India, Ministry Of Finance, ... on 26 April, 2023
Bench: Nitin Jamdar, Abhay Ahuja
Board Sr.No.:-902
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 468 OF 2021
Cma - Cgm Agencies (india) Pvt. Ltd. (formerly....PETITIONER
Known As Apl (india) Pvt. Ltd.
V/S
The Union Of India, Ministry Of Finance, ....RESPONDENT
Through The Secretary, Dept Of Revenue And Anr.
Mr. Prasad Paranjape i/b Lumiere Law Shah for the Petitioner Mr. Pradeep S. Jetly, Sr. Advocate a/w Mr. Ram Ochani for Respondents CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 26th April, 2023 P.C. :
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