Section 37 in The Gujarat Ancient Monuments and Archaeological Sites and Remains Act, 1965
37. Power to correct mistakes, etc.
- Any clerical mistake, patent error or error arising from accidental slip or omission in the description of any ancient and historical monument or archaeological site and remains declared to be a protected monument or a protected area by or under this Act may at any time be corrected by the State Government by notification in the Official Gazette.
