Section 89 in The West Bengal Factories Rules, 1958
89. Leave Book.
(1)Manager shall provide each worker with a book as nearly as possible in Form No.16(hereinafter called the Leave Book). The Leave Book shall be the property of the worker and the Manager or his agent shall not demand it except to make relevant entries therein whenever necessary and shall not keep it for more than a week at a time. All entries in the Leave Book shall be made in ink, shall be legible, and shall be maintained up-to-date.(2)If a worker loses his Leave Book. the Manager shall provide him with another copy on the payment of six paise, and shall complete it from his record.
