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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(2) in The M.P. Shops and Establishments Act, 1958

(2)The Local Authority empowered under sub-section (1) may by order delegate any of the powers and functions (other than the powers of making bye-laws under Section 35), exercisable or performable by it under this Act to any of its officers.