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State of Odisha - Section

Section 18 in Orissa State Bar Council Rules, 1989

18. Supply of voting papers to voters voting.

- The Polling Officers shall on the date and during the time fixed in this behalf, supply a voting paper to each voter in his Polling booths, who applies in person therefore and take his signature in the list of voters against the Voter's name to signify the issue of the voting paper.