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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Goa - Subsection

Section 53(1)(xiv) in The Goa, Daman and Diu Public Health Act, 1985

(xiv)no transplant operation of any kind shall be performed unless the donor as well as the receptor is confirmed to be free from acquired imuno deficiency syndrome through serological investigation;