Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Allahabad High Court

Nate @ Irfanullah vs State Of U.P. on 26 November, 2014

Author: Ramesh Sinha

Bench: Ramesh Sinha





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 41138 of 2014
 

 
Applicant :- Nate @ Irfanullah
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Neeraj Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.
 

This is 3rd bail application.

List with previous papers at an early date before appropriate Bench.

Order Date :- 26.11.2014 Ajay