Allahabad High Court
Nate @ Irfanullah vs State Of U.P. on 26 November, 2014
Author: Ramesh Sinha
Bench: Ramesh Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 41138 of 2014 Applicant :- Nate @ Irfanullah Opposite Party :- State Of U.P. Counsel for Applicant :- Neeraj Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
This is 3rd bail application.
List with previous papers at an early date before appropriate Bench.
Order Date :- 26.11.2014 Ajay