Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 55 in Tamil Nadu Panchayats Act, 1994 55. Chairman and Vice-Chairman of District Panchayat. - There shall be a Chairman and a Vice-Chairman for every District Panchayat.
