Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 112 in Rajasthan Factories Rules, 1951 112. Repeal and savings. All corresponding rules in force in Abu, Ajmer or Sunel area are hereby superseded. Form No. 1.(Prescribed under Rule 3)Application for permission to construct, extend or take into use any building as a factory.
