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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(3) in The Bihar Civil Court Staff (Class III and Class IV) Rules, 2009

(3)At the level of the State, a Co-ordination Committee shall be constituted which shall consist of the Chairman of each the Zonal Selection Committees, the District Judge, Patna shall be its Convener.