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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(xvii) in The Rajasthan Subordinate Co-Operative Service (Class II) Rules, 1955

(xvii)[ that there shall be no age-limit in the case of widows and divorcee women.] [Added by No. F. 7(2)DOP/A-II/84, 18.12.1987.]