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Delhi High Court - Orders

M/S Amyra Technica Pvt.Ltd vs The Principal Additional Director ... on 24 March, 2022

Author: Mukta Gupta

Bench: Mukta Gupta, Neena Bansal Krishna

                          $~27
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 4832/2021
                                 M/S AMYRA TECHNICA PVT.LTD.          ..... Petitioner
                                      Represented by: Mr.Shashank, Advocate.

                                                     Versus

                                 THE PRINCIPAL ADDITIONAL DIRECTOR
                                 GENERAL & ANR.                        ..... Respondents
                                      Represented by: Mr.Harpreet   Singh,      Sr.Standing
                                                      Counsel with Ms.Suhani Mathur and
                                                      Mr.Arunesh Sharma, Advocates.


                                 CORAM:
                                 HON'BLE MS. JUSTICE MUKTA GUPTA
                                 HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

                                                     ORDER

% 24.03.2022

1. List on 13th July, 2022.

2. Order be uploaded on the website of this Court.

MUKTA GUPTA, J.

NEENA BANSAL KRISHNA, J. MARCH 24, 2022 vk Signature Not Verified Signed By:JUSTICE MUKTA GUPTA W.P.(C) 4832/2021 Page 1 of 1 Signing Date:25.03.2022 18:24:34