Delhi High Court - Orders
M/S Amyra Technica Pvt.Ltd vs The Principal Additional Director ... on 24 March, 2022
Author: Mukta Gupta
Bench: Mukta Gupta, Neena Bansal Krishna
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4832/2021
M/S AMYRA TECHNICA PVT.LTD. ..... Petitioner
Represented by: Mr.Shashank, Advocate.
Versus
THE PRINCIPAL ADDITIONAL DIRECTOR
GENERAL & ANR. ..... Respondents
Represented by: Mr.Harpreet Singh, Sr.Standing
Counsel with Ms.Suhani Mathur and
Mr.Arunesh Sharma, Advocates.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 24.03.2022
1. List on 13th July, 2022.
2. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
NEENA BANSAL KRISHNA, J. MARCH 24, 2022 vk Signature Not Verified Signed By:JUSTICE MUKTA GUPTA W.P.(C) 4832/2021 Page 1 of 1 Signing Date:25.03.2022 18:24:34