Jammu & Kashmir High Court
Ashiq Ahmad Sheikh And Anr. vs . Uoi And Anr. on 30 April, 2019
Author: Sanjay Kumar Gupta
Bench: Sanjay Kumar Gupta
Supp. List-04
Sr. No. 109
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
OWP No.662/2019
IA No.1/2019
Date of order-30.04.2019
Ashiq Ahmad Sheikh and anr. Vs. UOI and anr.
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
Appearance:-
For the Petitioner(s) : None.
For the Respondent(s) :
i/ Whether to be reported in : Yes/No Press/Media ii/ Whether to be reported in : Yes/No Digest/Journal List on 01.05.2019.
Jammu (Sanjay Kumar Gupta) 30.04.2019 Judge Surinder SURINDER KUMAR 2019.05.01 08:08 I attest to the accuracy and integrity of this document