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[Cites 0, Cited by 0] [Section 378] [Entire Act]

State of West Bengal - Subsection

Section 378(2) in West Bengal Municipal Corporation Act, 2006

(2)The power of the State Government under sub-section (1) shall include the power to post a technical officer, namely, an engineer, architect or town planner, from the pool of the Municipal Engineering Directorate, with or without supporting staff, who shall discharge his functions in such manner as the State Government may decide.