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Himachal Pradesh High Court

Baba Balak Nath Temple Trust And Ors. vs . Sulekha on 27 May, 2024

Bench: Ajay Mohan Goel, Virender Singh

Baba Balak Nath Temple Trust and Ors. Vs. Sulekha .

LPA No.184 of 2022 27.05.2024 Present: Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate for the appellants.

Mr. Bhuvnesh Sharma, Senior Advocate, with Ms. Vaishali Lakhanpal, Advocate for respondent No.1.

Mr. Raj Pal Thakur, Additional Advocate General for respondent No.2.

List for consideration on 17.06.2024 before appropriate Bench.

In the meanwhile, parties to place on record the UGC Notification dated 14.06.2006.




                                                  ( Ajay Mohan Goel )
                                                         Judge






                                                    ( Virender Singh )
             May 27, 2024                                 Judge
              (Gaurav Thakur)





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