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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Manipur - Subsection

Section 56(1)(c) in The Manipur Panchayati Raj Act, 1994

(c)exercise administrative supervision and control over the Chief Executive Officer and through him, all officers and other employees of the Zilla Parishad and the officers and employees whose services may be placed at the disposal of the Zilla Parishad by the State Government;