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[Cites 0, Cited by 0] [Section 110(3)] [Section 110] [Entire Act]

State of Tamilnadu - Subsection

Section 110(3)(ii) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(ii)an evidence of having insured the cinema building, machinery, etc., against Ere hazards and evidence of having insured the audience with an insurance company against the insurance liability for payment of compensation to the victims oi tire or other accident inside the auditorium.]