Gujarat High Court
3 vs Ds Aff.Not Filed (N) For on 3 October, 2011
Author: Rajesh H.Shukla
Bench: Rajesh H.Shukla
Gujarat High Court Case Information System
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SCR.A/2073/2011 2/ 2 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CRIMINAL APPLICATION No. 2073 of 2011
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DIPAKBHAI
LALJIBHAI TARAL & 2
Versus
STATE
OF GUJARAT & 1
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Appearance :
MR
NV GANDHI for Petitioner (s) : 1 - 3.
MR. K.P.RAVAL, APP for
Respondent(s) : 1,
DS AFF.NOT FILED (N) for Respondent(s) :
2,
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CORAM
:
HONOURABLE
MR.JUSTICE RAJESH H.SHUKLA
Date
: 03/10/2011
ORAL
ORDER
Rule.
The present Petition has been filed by the Petitioners under Articles 226 / 227 of the Constitution of India as well as under Section 482 of the Code of Criminal Procedure for the prayer that the criminal complaint being II-CR No. 3006 of 2011 registered with Isri Police Station, Isri City, District Sabarkantha may be quashed and set aside on the grounds stated in the Petition.
Heard learned Advocate Mr. N.V.Gandhi for the Petitioners and Respondent No.2 - Soniyaben, wife of Dipakbhai Taral, who is personally present in the Court and has confirmed about the settlement arrived at by and between the parties.
Learned Advocate Mr. Gandhi for the Petitioners has stated that the parties have resolved the dispute and are living together and therefore the present Petition may be disposed of. Respondent No.2 - Original Complainant has also confirmed the same.
Therefore, having regard to the facts and circumstances as well as the fact that the dispute is of a private nature and the parties have amicably settled the dispute as recorded hereinabove, and therefore, considering the guidelines laid down by the Hon'ble Apex Court in case of Madan Mohan Abbot v. State of Punjab, (2008) 4 SCC 582, the present Petition deserves to be allowed and accordingly stands allowed.
The prayer in terms of paragraph 9(B) is granted. The criminal complaint being II-CR No. 3006 of 2011 registered with Isri Police Station, Isri City, District Sabarkantha is hereby quashed ans set aside.
Rule is made absolute.
(Rajesh H. Shukla,J) Jayanti* Top