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Chattisgarh High Court

Prabhat Sagar Misra vs State Of Chhattisgarh on 15 May, 2020

             HIGH COURT OF CHHATTISGARH, BILASPUR

                                  Order Sheet

                             MCRC No. 2681 of 2020

             Prabhat Sagar Misra Versus State of Chhattisgarh



15/05/2020

Mr. Palash Tiwari, counsel for the applicant.

Mr. K. K. Singh, G.A. for the State. Heard.

Admit.

Call for the case diary. List this case for final hearing in the next week.

Sd/-

(Rajani Dubey) Judge H.L. Sahu