Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 49 in The Andhra Pradesh (Andhra Area) District Police Act, 1859. 49. Regulation of public processions, etc., and of carriages and persons and places of public resort. Regulation of use of music in streets Repealed by Mad. Act V of 1896.
