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[Cites 0, Cited by 0] [Section 80IE(7)] [Section 80IE] [Entire Act]

Union of India - Subsection

Section 80IE(7)(b) in The Income Tax Act, 1961

(b)pan masala as covered under Chapter 21 of the First Schedule to the Central Excise Tariff Act, 1985 (5 of 1986);