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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Goa - Subsection

Section 13(i) in The Goa Private Security Agencies Rules, 2008

(i)The licensee shall intimate the name, parentage, date of birth, permanent address, address for correspondence and the principle profession of each person forming the Agency to the Controlling Authority within fifteen days of receipt of the licence;