Section 13(2)(c) in Himachal Pradesh Apartment Ownership Act, 1978

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State of Himachal Pradesh - Subsection

Section 13(2)(c) in Himachal Pradesh Apartment Ownership Act, 1978

(c)in case of acceptance, immediately return the declaration, the amendment or the instrument along with all the enclosures to the owner or owners, as the case may be, for registration, within fifteen days of the date of return.

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State of Himachal Pradesh - Subsection

Section 13(2)(c) in Himachal Pradesh Apartment Ownership Act, 1978