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Chattisgarh High Court

State Of Chhattisgarh vs Madanmohan Bhargava 22 Mcrca/72/2020 ... on 27 January, 2020

                      HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet
                                       CRA No. 133 of 2020

                 State of Chhattisgarh Versus Madanmohan Bhargava


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27/01/2020

Mr. Alok Nigam, G.A. for the State/Appellant.

Heard on I.A. No.01/2020, an application for condonation of delay.

Call for the record of the Court below. List this case thereafter.

Sd/-

(Arvind Singh Chandel) Judge Saurabh