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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Himachal Pradesh - Subsection

Section 4(1)(a) in Himachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968

(a)has, immediately before the date of his temporary release, undergone imprisonment for a period of three years, excluding remission;