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The Commissioner Of Income Tax vs M/S. Rkdf Education Society on 29 April, 2016

Bench: Anil R. Dave, Adarsh Kumar Goel

     ITEM NO.13                            COURT NO.2                 SECTION IIIA

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC                 No(s).
     7158-7159/2016

     (Arising out of impugned final judgment and order dated 14/09/2015
     in ITA No. 236/2012 14/09/2015 in ITA No. 237/2012 passed by the
     High Court Of M.P. At Jabalpur)

     THE COMMISSIONER OF INCOME TAX                                    Petitioner(s)

                                                  VERSUS

     M/S. RKDF EDUCATION SOCIETY                                       Respondent(s)

     I.A. 1-2/2016(with c/delay in filing SLP and office report)

     Date : 29/04/2016 These applications were called on for hearing
     today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIL R. DAVE
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)              Mr.   P.S. Patwalia, ASG
                                    Mr.   Rupesh Kumar, Adv.
                                    Ms.   Sadhana Sandhu, Adv.
                                    Mr.   Sanjai Kumar Pathak, Adv.
                                    Mr.   S. Pota Raju, Adv.
                                    Mr.   Arpit Rai, Adv.
                                    Ms.   Anil Katiyar, Adv.
                                    Mr.   B.V. Balram Das, Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Tag with SLP(C ) No. 8001 of 2014.

COURT MASTER ASSISTANT REGISTRAR Date: 2016.04.30 12:39:25 IST Reason: