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Union of India - Section

Section 7 in The Standards of Weights and Measures (National Standards) Rules, 1988

7. Permitted units

(1)The units specified in Schedule IV may be used along with the SI units, subject to such limitations as are specified in that Schedule.
(2);The multiples and sub-multiples of the units of time and plane angle specified in Schedule IV, shall be formed only in the manner specified in the Schedule.