Delhi High Court - Orders
Vishal Video & Appliances Pvt. Ltd vs Samsung India Electronics Pvt. Ltd on 14 May, 2019
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 83/2019 & I.A. 7110/2019
VISHAL VIDEO & APPLIANCES PVT. LTD. ..... Decree Holder
Through Mr. Rahul Malhotra, Mr. Rishu Kant
Sharma and Mr. Manmeet Singh
Nagpal, Advs. with Vishal Chopra,
AR in person.
versus
SAMSUNG INDIA ELECTRONICS PVT. LTD.
..... Judgment Debtor
Through None
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 14.05.2019
1. Issue notice to the judgment debtor.
2. Renotify the matter on 5.8.2019.
RAJIV SHAKDHER, J MAY 14, 2019 rb