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Delhi High Court - Orders

Vishal Video & Appliances Pvt. Ltd vs Samsung India Electronics Pvt. Ltd on 14 May, 2019

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

$~18
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+   OMP (ENF.) (COMM.) 83/2019 & I.A. 7110/2019

    VISHAL VIDEO & APPLIANCES PVT. LTD. ..... Decree Holder
                  Through  Mr. Rahul Malhotra, Mr. Rishu Kant
                           Sharma and Mr. Manmeet Singh
                           Nagpal, Advs. with Vishal Chopra,
                           AR in person.

                     versus

    SAMSUNG INDIA ELECTRONICS PVT. LTD.
                                     ..... Judgment Debtor
                 Through None

    CORAM:
    HON'BLE MR. JUSTICE RAJIV SHAKDHER
                 ORDER

% 14.05.2019

1. Issue notice to the judgment debtor.

2. Renotify the matter on 5.8.2019.

RAJIV SHAKDHER, J MAY 14, 2019 rb