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State of Rajasthan - Section
Section 14 in Rajasthan River Basin and Water Resources Planning Rules, 2015
14. Travelling Allowance and Daily Allowance and other facilities to Non-official Members of various committees of the Authority.
- The Non-official Members of any committee constituted by the Authority under Section 6 of the Act shall be allowed following facilities, namely: -| (i) | Travelling Allowance & Daily Allowance | as per status of Chief Engineer of WaterResources Department of Rajasthan |
| (ii) | Accommodation | Circuit House as per status of Chief Engineer ofWater Resources Department of Rajasthan |
| (iii) | Local Transport | Rs. 500 per day |
| (iv) | Honorarium/ sitting fee | Rs. 200 per day |