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[Cites 1, Cited by 1]

Punjab-Haryana High Court

State Of Haryana vs Fazal Mohd. And Others on 25 February, 2009

Author: Rajesh Bindal

Bench: Rajesh Bindal

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH


                                 RFA No. 1161 of 2007 (O&M)


State of Haryana                                 ...appellant.
                      Versus

Fazal Mohd. and others                           ...respondents.

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Hawa Singh Hooda, AG, Haryana with Mr. Lokesh Sinhal, Addl.A.G., Haryana for the appellant.

RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order of even date passed in RFA No. 3008 of 2008 titled Smt. Poonam versus State of Haryana and another.

(RAJESH BINDAL) 25.2.2009 JUDGE rts