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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Madhya Pradesh - Subsection

Section 63(3) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(3)[ A teacher other than Professor, Visiting Professor and Reader in any University Teaching Department or Schools of Studies shall, rank as Lecturer if appointed on a scale of pay-
(a)not lower than that approved for a Lecturer by the University Grants Commission and accepted by the State Government;
(b)lower than that approved for a Lecturer by the University Grants Commission and approved by the State Government in this behalf.]