Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 380] [Entire Act] State of Punjab - Subsection Section 380(3) in Punjab Jail Manual, 1996 (3)The Deputy Superintendent shall himself check each entry in the release register and admission register and shall be personally responsible for their correctness.
