Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 7 in The Registration (Gujarat Amendment) Act, 2018 7. Insertion of new sections 89A, 89B, 89C and 89D in XVI of 1908. In the principal Act, after section 89, the following sections shall be inserted, namely:-
