Delhi High Court - Orders
Sneha Chaudhury vs Sahitya Akademi on 25 February, 2022
Author: Najmi Waziri
Bench: Najmi Waziri
$~1(2)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 164/2020 & CM APPL. 7740/2020
SNEHA CHAUDHURY ..... Petitioner
Through: Ms. Shreya Munoth and Mr. Ashwin
Pantula, Advocates.
versus
SAHITYA AKADEMI ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 25.02.2022 The hearing has been conducted through video-conferencing.
1. At the petitioner's request, renotify on 26.07.2022.
2. The order be uploaded on the website forthwith.
NAJMI WAZIRI, J FEBRUARY 25, 2022 RW Signature Not Verified Digitally signed By:KAMLESH KUMAR Signing Date:26.02.2022 20:27:10