Section 3(1) in The Jharkhand Law Officers (Engagement) Rules, 2018
(1)The following Categories of Law Officers may be engaged for the Jharkhand High Court, namely:-(a)the Additional Advocate General,(b)the Senior Standing Counsel,(c)the Government Advocate,(d)the Government Pleader,(e)the Standing Counsel,(f)the Standing Counsel-Mines,(g)the Standing Counsel-Land and Ceiling.(h)the Standing Counsel (Criminal side)(i)the Public Prosecutor,(j)the Additional Public Prosecutor.
