Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20B] [Entire Act] State of West Bengal - Subsection Section 20B(3) in West Bengal Cold Storage (Licensing and Regulation) Act, 1966 (3)The State Government shall appoint one of the members as the Chairman and another as Convenor.
