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State of Chattisgarh - Section

Section 169 in The Chhattisgarh Motor Vehicles Rules, 1994

169. Internal lighting.

- Every public service vehicle other than motor-cab, having permanent roof, shall be furnished with one or more electric lights adequate to give reasonable illumination throughout the passengers compartment or compartments including the landing but of such power or so screened as not to impair the forward vision of the driver.Vehicles plying as night services shall be provided with blue coloured night lights.