Section 98 in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006
98. Place of meeting for the election.
- The election of the [Vice-Chairman] [Substituted for 'Chairman and Vice-Chairman' by C.O.(Ms.) No. 135. Dated 12.9.2011.] of the Town Panchayat or Third Grade Municipality or Municipal Councillor, [Deputy Mayor] [Substituted for 'Mayor and Deputy Mayor' by G.O.(Ms.) No. 135. Dated 12.9.2011.] of the Corporation or the election of Members of Statutory Committee or the election of Chairman of Wards Committee shall be held in the office of the concerned Town Panchayat or Third Grade Municipality or Municipality or Corporation where the meetings of the Town Panchayat or Third Grade Municipality or Municipal or Corporation Council are ordinarily held.
